Smt. Moirangthem Ongbi Ibetombi Devi vs N. Ashok Kumar & 6 Ors
2026 Latest Caselaw 2848 Mani

Manipur High Court

Smt. Moirangthem Ongbi Ibetombi Devi vs N. Ashok Kumar & 6 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item No. 19

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                              CONT.CAS(C) No. 79 of 2024

           Smt. Moirangthem Ongbi Ibetombi Devi.
                                                             ...Petitioner
                                        - Versus -
           N. Ashok Kumar & 6 Ors.
                                                           ...Respondents

                                 B E F O R E
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matter may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List this case on 18-05-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.13 VICTORIA 13:27:53 +05'30'