Roseena Khuraijam vs Manipur Legislative Assembly & 2 Ors
2026 Latest Caselaw 2843 Mani

Manipur High Court

Roseena Khuraijam vs Manipur Legislative Assembly & 2 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item Nos. 40-41

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                WP(C) No. 1019 of 2025

            Roseena Khuraijam.
                                                                     ...Petitioner
                                          - Versus -
            Manipur Legislative Assembly & 2 Ors.
                                                               ...Respondents
                                        With
                               MC(WP(C)) No. 932 of 2025

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matters may be listed on some other day.

List these cases on 30-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.13 VICTORIA 13:31:49 +05'30'