M/S Eputhou Marjing Print And ... vs Board Of Secondary Education Manipur & 3 ...
2026 Latest Caselaw 2842 Mani

Manipur High Court

M/S Eputhou Marjing Print And ... vs Board Of Secondary Education Manipur & 3 ... on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item Nos. 35-39

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 970 of 2025

            M/S Eputhou Marjing Print and Advertising.
                                                                     ...Petitioner
                                          - Versus -
            Board of Secondary Education Manipur & 3 Ors.
                                                       ...Respondents
                                      With
                           MC(WP(C)) No. 111 of 2026
                           MC(WP(C)) No. 286 of 2026
                           MC(WP(C)) No. 895 of 2025
                           MC(WP(C)) No. 920 of 2025

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that due to urgency involved in the matters, the matters

may be listed on 15-04-2026.

Mr. A. Jagjit, learned counsel for the respondents, has no objection.

List these cases on 15-04-2026.

Interim order, if any, is extended till the next date.

                                                             JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:31:34 +05'30'