Moirangthem Shyamshodor vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2841 Mani

Manipur High Court

Moirangthem Shyamshodor vs State Of Manipur & 2 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Suppl.-2 Item No. 2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 936 of 2025

             Moirangthem Shyamshodor.
                                                                      ...Petitioner
                                           - Versus -
             State of Manipur & 2 Ors.
                                                                ...Respondents

                                 B E F O R E
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

13-04-2026

Present Mrs. G. Pushpa, learned counsel representing learned

counsel for the petitioner; Mr. Th. Vashum, learned Government Advocate

for the State respondents; and Mr. S. Suresh, learned counsel for

respondent No. 4.

On joint request, list these cases on 20-04-2026 in the same column.

Interim order, if any, is extended till the next date.

                                                              JUDGE

  Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:32:04 +05'30'