Salam Deven Singh & 17 Ors vs State Of Manipur & 15 Ors
2026 Latest Caselaw 2827 Mani

Manipur High Court

Salam Deven Singh & 17 Ors vs State Of Manipur & 15 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                    Item No. 14
DRA SINGH Date: 2026.04.13
          03:52:21 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                                               W.P.(C) No. 544 of 2023

                   Salam Deven Singh & 17 Ors.
                                                                               ... Petitioners
                                                       - Versus -

                   State of Manipur & 15 Ors.
                                                                             ... Respondents



                                                   BEFORE
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                    O R D E R

[M. Sundar, CJ] 13.04.2026

Ms. Geetarani Waikhom, learned counsel representing

counsel on record for 18 writ petitioners, Mr. Dimalkumar Haobam,

learned State counsel for respondent Nos. 1 to 3 and Ms. Paonam Beti,

learned counsel representing counsel on record for respondent No. 4

(Manipur Public Service Commission {MPSC}) are before this Court

(Physical Court).

Mr. Anjan Prasad Sahu, learned counsel on record for

respondent Nos. 5 to 16 (Private respondents) is before this Court on

the Video Conferencing (VC) platform.

Page 1|2 All afore-referred counsel make a common/joint request for

adjournment of captioned matter citing counsel difficulties at their

respective ends.

Afore-referred common/joint request is acceded to.

List on 17.07.2026.

                         JUDGE                  CHIEF JUSTICE

Bipin




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