Thingujam Heramot Singh & 16 Ors vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2821 Mani

Manipur High Court

Thingujam Heramot Singh & 16 Ors vs State Of Manipur & 3 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                            Item No. 30

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 250 of 2025

           Thingujam Heramot Singh & 16 Ors.
                                                                    ...Petitioners
                                         - Versus -
           State of Manipur & 3 Ors.
                                                              ...Respondents

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioners, submits that the matter may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List this case on 06-05-2026.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:28:41 +05'30'