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Lairenjam Chaobi Devi vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2817 Mani

Citation : 2026 Latest Caselaw 2817 Mani
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Lairenjam Chaobi Devi vs State Of Manipur & 3 Ors on 13 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                           Item No. 18

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 63 of 2024

           Lairenjam Chaobi Devi.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 3 Ors.
                                                              ...Respondents

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matter may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List this case on 04-05-2026.

Interim order, if any, is extended till the next date.





                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:29:43 +05'30'

 
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