Citation : 2026 Latest Caselaw 2814 Mani
Judgement Date : 13 April, 2026
Item Nos. 16-17
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(SA) No. 1 of 2024
Smt. Huirem Sanahanbi Devi.
...Applicant
- Versus -
Akoijam Ketuki Singh represented by 2 LRs & Anr.
...Respondents
With
MC(SA) No. 2 of 2024
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
13-04-2026
Mrs. G. Pushpa, learned counsel representing learned counsel for the
applicant, submits that the matters may be listed on some other day.
List these cases on 11-05-2026.
JUDGE
Victoria
NINGOM Digitally signed BAM by NINGOMBAM VICTORIA VICTORI Date: 2026.04.13 13:29:58 +05'30' A
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