Thiyam Yaisana Chanu And 2 Ors vs Union Of India And 2 Ors
2026 Latest Caselaw 2796 Mani

Manipur High Court

Thiyam Yaisana Chanu And 2 Ors vs Union Of India And 2 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                     Item nos. 42-51
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

    WP(C) No. 153 of 2025 with MC(WP(C)) No. 117 of 2025 with
  MC(WP(C)) No. 120 of 2025 with MC(WP(C)) No. 145 of 2025 with
  MC(WP(C)) No. 150 of 2025 with MC(WP(C)) No. 65 of 2025 with
     WP(C) No. 119 of 2025 with WP(C) No. 124 of 2025 with
        WP(C) No. 148 of 2025 with WP(C) No. 74 of 2025

Thiyam Yaisana Chanu and 2 Ors.
                                                                    ... Petitioners
                                    - Versus -

Union of India and 2 Ors.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list these cases again on 30.04.2026.

Earlier interim order shall be continued till the next date.

JUDGE

Thoiba