Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Imocha Akoijam vs Central Bank Of India And 3 Ors
2026 Latest Caselaw 2776 Mani

Citation : 2026 Latest Caselaw 2776 Mani
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Imocha Akoijam vs Central Bank Of India And 3 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                   Item no. 32
                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                           WP(C) No. 578 of 2024

Imocha Akoijam
                                                                ... Petitioner
                                     - Versus -

Central Bank of India and 3 Ors.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     ORDER

10.04.2026

[1] On the joint request made by the learned counsel appearing for the parties, list this case again on 11.05.2026.

JUDGE

Thoiba

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter