M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences
2026 Latest Caselaw 2745 Mani

Manipur High Court

M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences on 9 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                          IN. 19 to 21
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.04.09 14:16:39
SINGH             +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 145 of 2025
      M/S Koireng Food Imphal                                  ... Petitioner
             Vs.
      Regional Institute of Medical Sciences                   ... Respondents
             With
      MC(WP(C)) No. 141 of 2025 &
      MC(WP(C)) No. 245 of 2026

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

09-04-2026

Ms. W. Geetarani, learned counsel appeared on behalf of the petitioner representing the Advocate on record and seeks adjournment of hearing of these cases citing personal difficulty on the part of the conducting counsel.

Mr. S. Vijayanand Sharma, learned senior panel counsel appeared on behalf of the respondent through VC platform and submitted that he has no objection.

As prayed for by the counsel appearing on behalf of the petitioner, list these cases again on 15-04-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda