Keisham Norendro Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2676 Mani

Manipur High Court

Keisham Norendro Singh & Ors vs State Of Manipur & Ors on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                         IN. 18 & 19
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM
DEVANANDA          DEVANANDA SINGH
                   Date: 2026.04.08 14:40:58
SINGH              +05'30'


                          IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
     WP(C) No. 649 of 2022
     Keisham Norendro Singh & ors.                           ... Petitioners
            Vs.
     State of Manipur & ors.                                 ... Respondents
            With
     WP(C) No. 464 of 2022

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

08-04-2026

In view of the order dated 07-04-2026 passed by the jurisdictional District Magistrates in five districts of Manipur under Section 163 of the Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023, the order dated 07-04-2026 issued by the Commissioner cum Secretary (Home), Government of Manipur, under Rule 3 of the Temporary Suspension of Telecommunication Services Rules, 2024 and taking into consideration the possible difficulties on the part of the counsel appearing for the parties, registry is directed to list these cases again on 16-06-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda