John Lalremrout Sailo vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2675 Mani

Citation : 2026 Latest Caselaw 2675 Mani
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

John Lalremrout Sailo vs State Of Manipur & 3 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by                                            Item No. 5 (Suppl - 1)
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                          IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.04.08
          13:20:04 +05'30'
                                                   AT IMPHAL

                                              W.P.(C) No. 420 of 2022

                    John Lalremrout Sailo
                                                                                 ... Petitioner
                                                       - Versus -
                    State of Manipur & 3 Ors.
                                                                             ... Respondents



                                                   BEFORE
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                    O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 15.04.2026.

JUDGE

Bipin

Page 1|1

Download the LatestLaws.com Mobile App