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Bharat Prasad Sahu & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2660 Mani

Citation : 2026 Latest Caselaw 2660 Mani
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Bharat Prasad Sahu & Ors vs State Of Manipur & Ors on 8 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                                   IN. 5 & 6
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.08 14:37:55
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
          WP(C) No. 255 of 2026
          Bharat Prasad Sahu & ors.                               ... Petitioners
                 Vs.
          State of Manipur & ors.                                 ... Respondents
                 With
          MC(WP(C)) No. 276 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

08-04-2026

Mr. Deepak Prasad Sahu, learned counsel appeared on behalf of the petitioners and Mr. S. Chittaranjan, learned Addl. AG appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 16-04-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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