Salam (N) Irungbam (O) Gitarani @ Gita vs Irungbam Ibomcha Singh
2026 Latest Caselaw 2637 Mani

Manipur High Court

Salam (N) Irungbam (O) Gitarani @ Gita vs Irungbam Ibomcha Singh on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                           Digitally signed by
SHAMURAILATPA SHAMURAILATPAM SUSHIL
M SUSHIL SHARMA SHARMA
                Date: 2026.04.08 17:25:05 +05'30'
                                                                                                       Sl. Nos. 1-2
                                                 IN THE HIGH COURT OF MANIPUR
                                                           AT IMPHAL

                                                         Mat. App. No. 4 of 2020

                                     Salam (N) Irungbam (O) Gitarani @ Gita
                                                                                                   ......Appellant
                                                   Vs.
                                     Irungbam Ibomcha Singh
                                                                                                  ......Respondent

With MC(MAT.APP.) No. 3 of 2020

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

08.04.2026.

[1] Owing to orders dated 7th April, 2026 made by jurisdictional

District Magistrates of 5 (five) Revenue Districts of Manipur being orders

under Section 163 of 'BNSS' [The Bharatiya Nagarik Suraksha Sanhita,

2023 (46 of 2023)] and owing to another order of Government of Manipur

also dated 7th April, 2026 bearing reference No. H-3607/4/2022-HD-

HD(Pt) under Rule 3 of Temporary Suspension of Telecommunication

Services Rules, 2024 in 5 (five) Revenue Districts, we give the benefit of

possible inconvenience/difficulty to learned counsel on both sides,

adjourn and re-notify the captioned matter.

                     [2]                   Adjourned and re-notified.

                     [3]                   List on 11.06.2026.




                                                           JUDGE                             CHIEF JUSTICE
                     Sushil