Ngaithem Chanu Indira & 3 Ors vs State Of Manipur & Anr
2026 Latest Caselaw 2622 Mani

Citation : 2026 Latest Caselaw 2622 Mani
Judgement Date : 7 April, 2026

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Manipur High Court

Ngaithem Chanu Indira & 3 Ors vs State Of Manipur & Anr on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                            Item Nos. 78-79

                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                                     MC(WP(C)) No. 287 of 2026

              Ngaithem Chanu Indira & 3 Ors.
                                                                       ...Applicants
                                               - Versus -
              State of Manipur & Anr.
                                                                 ...Respondents
                                              With
                                       WP(C) No. 807 of 2025

                                   B E F O R E
                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                            ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List these cases on 06-05-2026.

Interim order, if any, is extended till the next date.





                                                                 JUDGE

   Victoria



NINGOM by NINGOMBAM
         VICTORIA
BAM      Date:
VICTORIA 2026.04.07
         12:27:21 +05'30'