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Khundrakpam (O) Medha Devi & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2593 Mani

Citation : 2026 Latest Caselaw 2593 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khundrakpam (O) Medha Devi & Ors vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 3
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.07 13:38:43
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 262 of 2026
          Khundrakpam (O) Medha Devi & ors.                   ... Petitioners
                 Vs.
          State of Manipur & ors.                             ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

07-04-2026

Mr. Ch. Ngongo, learned senior counsel assisted by Ms. Gangarani, learned counsel appeared for the petitioners and prays for taking up this matter tomorrow, i.e., on 08-04-2026 citing personal inconvenience.

Mr. S. Nepolean, learned senior counsel assisted by Mrs. R.K. Emily, learned Deputy GA appearing for the respondents submitted that they have no objection.

As prayed for, list this case again on 08-04-2026.

JUDGE Devananda

 
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