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Ingudam Chitrasen Meitei & 14 Ors vs Union Of India & 3 Ors
2026 Latest Caselaw 2585 Mani

Citation : 2026 Latest Caselaw 2585 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ingudam Chitrasen Meitei & 14 Ors vs Union Of India & 3 Ors on 7 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                            Item Nos. 96-103

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                  WP(C) No. 870 of 2024

              Ingudam Chitrasen Meitei & 14 Ors.
                                                                       ...Petitioners
                                            - Versus -
              Union of India & 3 Ors.
                                                                 ...Respondents
                                         With
                                MC(WP(C)) No. 26 of 2025
                                MC(WP(C)) No. 596 of 2024
                                MC(WP(C)) No. 800 of 2024
                                MC(WP(C)) No. 807 of 2024
                                 WP(C) No. 174 of 2025
                                 WP(C) No. 568 of 2024
                                 WP(C) No. 697 of 2024

                                 B E F O R E
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                          ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

List these cases on 26-05-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.07 VICTORIA 12:30:19 +05'30'

 
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