Luwangthem Priyokanta Singh vs Vrs
2026 Latest Caselaw 2564 Mani

Manipur High Court

Luwangthem Priyokanta Singh vs Vrs on 6 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KHOIROM
BIPINCHAN
            Digitally signed by KHOIROM
            BIPINCHANDRA SINGH
            Date: 2026.04.06 01:29:43 +05'30'                                             S1. Item Nos. 2 & 3
DRA SINGH                                          IN THE HIGH COURT OF MANIPUR
                                                             AT IMPHAL

                                                       CRP(CRP.Art.227) No. 1 of 2022
                                                                    With
                                                        CRP(CRP.Art.227) No. 2 of 2022


               Luwangthem Priyokanta Singh
                                                                                        ...Petitioner/s
                  Vrs.
               Khuraijam Biramani
                                                                                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.04.2026

These matters have been listed for fixing another date of

listing.

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 24.04.2026.

JUDGE

Bipin

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