T. Khanthang Tonsing vs Vrs
2026 Latest Caselaw 2525 Mani

Manipur High Court

T. Khanthang Tonsing vs Vrs on 6 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                               S1. Item Nos. 5 & 6
DRA SINGH Date: 2026.04.06
          01:30:23 +05'30'             IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                          CRP(CRP.Art.227) No. 43 of 2022
                                                        With
                                           CRP(CRP.Art.227) No. 43 of 2024


              T. Khanthang Tonsing
                                                                            ...Petitioner/s
                  Vrs.
              Miss Lulun Tonsing @ Vunggaihlun Tonsingh & 8 ors.
                                                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.04.2026

These matters have been listed for fixing another date of

listing.

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 12.05.2026.

JUDGE

Bipin

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