Heikrujam Budhichandra Singh & 4 Ors vs Vrs
2026 Latest Caselaw 2462 Mani

Manipur High Court

Heikrujam Budhichandra Singh & 4 Ors vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
     signed by

Guru Lucy
     Gurumayum                                               Item Nos. 11-12
mayu Date:
     2026.04.04      IN THE HIGH COURT OF MANIPUR
m    17:12:50                  AT IMPHAL
     +05'30'

        MC(RSA) No. 8 of 2024
        Heikrujam Budhichandra Singh & 4 Ors
                                                              ...Applicant/s
            Vrs.
        Heikrujam Koklei Singh represented by his 4 LRS & 8 Ors
        With                                            ...Respondent/s

RSA No. 3 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 15.04.2026.

JUDGE

Lucy

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