Ph. Malem Luwang vs Vrs
2026 Latest Caselaw 2443 Mani

Manipur High Court

Ph. Malem Luwang vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                         Item Nos. 9
      2026.04.02        IN THE HIGH COURT OF MANIPUR
ayum 16:09:20
      +05'30'                     AT IMPHAL

          WP(C) No. 363 of 2018
          Ph. Malem Luwang                                       ...Petitioner/s
              Vrs.
          State of Manipur                                     ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. M. Hemchandra, learned Sr. counsel assisted by

Mr. Rendy M., learned counsel appearing for the petitioner seeks

adjournment of the hearing of this case citing personal

inconvenience.

Mrs. L. Monomala, learned GA appearing for the

respondent submitted that she has no objection.

As prayed for, list this case again on 18.05.2026.

JUDGE

Lucy

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