Soubam Premananda Singh vs Vrs
2026 Latest Caselaw 2437 Mani

Manipur High Court

Soubam Premananda Singh vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally

Lucy    signed by
        Lucy

Gurum   Gurumayum
        Date:
                                                               Item Nos. 38-39
                      IN THE HIGH COURT OF MANIPUR
ayum    2026.04.02
        16:14:21
        +05'30'                 AT IMPHAL

         WP(C) No. 984 of 2025
         Soubam Premananda Singh                               ...Petitioner/s
             Vrs.
         State of Manipur & 6 Ors                            ...Respondent/s

With MC(WP(C)) No. 907 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint made by the learned counsel appearing

for the parties, list these cases again on 24.04.2026.

JUDGE

Lucy

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