Ishor Kharel vs Vrs
2026 Latest Caselaw 2432 Mani

Manipur High Court

Ishor Kharel vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                        Item Nos. 77-79
Gurum Gurumayum
      Date: 2026.04.02    IN THE HIGH COURT OF MANIPUR
ayum 16:23:07 +05'30'               AT IMPHAL

             WP(C) No. 845 of 2023
             Ishor Kharel                                            ...Petitioner/s
                 Vrs.
             State of Manipur & 3 Ors                              ...Respondent/s

With MC(WP(C)) No. 7 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint made by the learned counsel appearing

for the parties, list these cases again on 28.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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