Thokchom Indira Devi & 6 Ors vs Vrs
2026 Latest Caselaw 2425 Mani

Manipur High Court

Thokchom Indira Devi & 6 Ors vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
                                                                   Item Nos. 63-64
Gurum Date:
      2026.04.02           IN THE HIGH COURT OF MANIPUR
ayum 16:18:04
      +05'30'                        AT IMPHAL

            WP(C) No. 138 of 2021
            Thokchom Indira Devi & 6 Ors                            ...Petitioner/s
                Vrs.
            State of Manipur & 2 Ors                             ...Respondent/s

With WP(C) No. 168 of 2020

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. Abhishek Prasad Sahu, learned counsel appearing

for the petitioners seeks adjournment of the hearing of these

cases citing personal inconvenience on the part of the conducting

counsel.

Mr. Th. Vashum, learned GA appearing for the

respondent has no objection.

As prayed for, list these cases again on 28.05.2026.

JUDGE

Lucy

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