Shadokpam Ajitkumar Singh vs Vrs
2026 Latest Caselaw 2376 Mani

Manipur High Court

Shadokpam Ajitkumar Singh vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.04.01
ORI DEVI 16:47:48 +05'30'                                                       Item Nos. 85
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                   WP(C) No. 844 of 2022
                   Shadokpam Ajitkumar Singh                         ...Petitioner/s
                       Vrs.
                   State of Manipur & 5 ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of this case cannot be taken

up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 26-05-2026.

JUDGE

Dhakeshori

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