K. Sakathan vs State Of Manipur & Anr
2026 Latest Caselaw 2371 Mani

Manipur High Court

K. Sakathan vs State Of Manipur & Anr on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                    IN. 68
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.01
SINGH       16:27:55 +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
        WP(C) No. 407 of 2019
        K. Sakathan                                         ... Petitioner
               Vs.
        State of Manipur & anr.                             ... Respondents

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                       O R D E R

01-04-2026

Mr. Lupenjit, learned counsel appeared on behalf of the petitioner and seeks adjournment of hearing of this case citing personal inconvenience.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 14-05-2026.

JUDGE Devananda