Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & 2 Ors
2025 Latest Caselaw 5 Mani

Manipur High Court

Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & 2 Ors on 5 May, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                 1

                                                                       Item No. 11-14
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
LUCY
GURUMAYUM                           El. Pet. No. 11 of 2022
Digitally signed by                           With
LUCY GURUMAYUM                    MC(EL. Pet.) No. 133 of 2022
Date: 2025.05.05
16:27:06 +05'30'
                                              With
                                  MC(EL. Pet.) No. 27 of 2024
                                              With
                                  MC(EL. Pet.) No. 57 of 2022



                      Soibam Subhaschandra Singh                      Petitioner

                                         Vs.

                      Sagolshem Kebi Devi & 2 Ors                     Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05.05.2025

Heard Mr. HS. Paonam, learned Sr. Counsel assisted by Mr. S. Gunabanta, learned counsel appearing for the petitioner and Mrs. Ayangleima, learned counsel appearing for the respondent no. 1. Both the learned counsels submitted their respective written arguments.

Hearing concluded.

Judgment reserved.

JUDGE Lucy