Yumnam (O) Sasuma Devi & 2 Ors vs Yumnam Indrajit Singh
2025 Latest Caselaw 88 Mani

Manipur High Court

Yumnam (O) Sasuma Devi & 2 Ors vs Yumnam Indrajit Singh on 6 June, 2025

KHOIROM    Digitally signed by
           KHOIROM
BIPINCHAND BIPINCHANDRA SINGH
RA SINGH
           Date: 2025.06.06
           14:31:10 +05'30'
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                                                RP(FAM CT) No. 1 of 2023

                          Yumnam (O) Sasuma Devi & 2 Ors.
                                                                                       ... Petitioner
                                                          - Versus -

                          Yumnam Indrajit Singh
                                                                                      ... Respondent

                                                  B E F O R E
                                  HON'BLE THE CHIEF JUSTICE MR. K. SOMASHEKAR

                                                        O R D E R

06.06.2025

The learned counsel namely, Mr. H. Dijen appears for the

petitioners before this Court physically.

Whereas, the learned counsel namely, Mr. SM Fariz

appears for the respondent before this Court physically.

The learned counsel appearing for the petitioners

facilitates the judgment rendered by the Hon'ble Supreme Court of India

[(2021) 2 SCC 324]. This citation facilitated by the learned counsel

appearing for the petitioners is taken on record.

Keeping in view of the status of the case, it is deemed

appropriate that this case would be listed on 10.07.2025.

CHIEF JUSTICE

Bipin

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