Robert Kamei @ Livingstone vs State Of Manipur
2025 Latest Caselaw 191 Mani

Manipur High Court

Robert Kamei @ Livingstone vs State Of Manipur on 29 January, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                                Item No. 26 - 28
              Digitally signed by
KHOIROM       KHOIROM                 IN THE HIGH COURT OF MANIPUR
BIPINCHANDR   BIPINCHANDRA SINGH

A SINGH
              Date: 2025.02.03                  AT IMPHAL
              12:36:15 +05'30'



                                             CRL. A. No. 19 of 2024
                                                      With
                                            MC(CRL.A.) No. 38 of 2024
                                                      With
                                            MC(CRL.A.) No. 39 of 2024

      Robert Kamei @ Livingstone
                                                                                  ... Appellant
      - Versus -
      State of Manipur
                                                                               ... Respondent

B E F O R E HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

29.01.2025 [D. Krishnakuamr, CJ]

Mr. N. Jotendro, learned senior counsel assisted by Md. Murtaza Ahmed, learned counsel appears for the appellant and Mr. RK. Umakanta, learned senior counsel appears for the respondent.

The present appeal is against the conviction judgment passed by the Ld. Sessions Court.

The learned senior counsel appearing for the respondent vehemently opposed that the appeal is not maintainable in view of the Section 375 of the Cr.P.C., 1973 stating that the appellant pleaded guilty before the Trial Court.

In view of the above, the present appeal is dismissed as non- maintainable of the appeal and the pending applications are also disposed of.

The learned counsel appearing for the appellant is at liberty to approach the appropriate forum.

                                           JUDGE                     CHIEF JUSTICE
      Bipin



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