Moirangthem Nandakishore vs State Of Manipur & Ors
2025 Latest Caselaw 184 Mani

Manipur High Court

Moirangthem Nandakishore vs State Of Manipur & Ors on 22 January, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                                 IN. 67
                  Digitally signed by
SHOUGRAKPAM       SHOUGRAKPAM DEVANANDA
                  SINGH
DEVANANDA SINGH   Date: 2025.01.22 14:31:25 +05'30'


                                        IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL
         WP(C) No. 301 of 2024
         Moirangthem Nandakishore                                 ... Petitioner
               Vs.
         State of Manipur & ors.                                  ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                      O R D E R

22-01-2025 Mr. I. Denning, learned counsel appearing for the petitioner submitted that the issue raised in the present writ petition is squarely covered by the judgment and order passed by this court, which has been ultimately upheld by the Hon'ble Apex Court.

Mrs. L. Monomala, learned GA appearing for the State respondents seeks one week's time to peruse the judgment to advance argument.

In view of the above, let this case be listed again on 14-02-2025.

JUDGE Devananda