Citation : 2025 Latest Caselaw 247 Mani
Judgement Date : 19 February, 2025
SHAMURAILATPAM SUSHIL SHARMA Digitally signed by SHAMURAILATPAM SUSHIL SHARMA
Date: 2025.02.20 11:08:48 +05'30'
Items No. 63-65
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WA) No. 27 of 2023
Ref:- WA No. 14 of 2023
Dr. Bhabeswar Tongbram
...Appellant
- Versus -
Dr. Kh. Joychandra Singh and 2 Others
...Respondents
With
WA No. 29 of 2023
Ref:- WA No. 16 of 2023
With
WA No. 36 of 2023
Ref:- WA No. 21 of 2023
B EF O R E
HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
19-02-2025 (D. Krishnakumar,C.J.),
In view of the common judgment and order dated 19.02.2025
passed in WA No. 14 of 2023, WA No. 16 of 2023 and WA No. 21 of 2023, these
miscellaneous cases stand closed.
JUDGE CHIEF JUSTICE
Sushil
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