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Lungkhosei Sitlhou; & 16 Ors vs State Of Manipur; & 3 Ors
2025 Latest Caselaw 232 Mani

Citation : 2025 Latest Caselaw 232 Mani
Judgement Date : 14 February, 2025

Manipur High Court

Lungkhosei Sitlhou; & 16 Ors vs State Of Manipur; & 3 Ors on 14 February, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2025.02.14
ORI DEVI 12:51:54 +05'30'                                                     Item No. 16

                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
                                           WP (C) No. 758 of 2022

                             Lungkhosei Sitlhou; & 16 Ors.          ... Petitioners
                                                 Vs.
                             State of Manipur; & 3 Ors.             ... Respondents

-B E F O R E -

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

14.02.2025

Mrs. G. Pushpa, learned counsel appearing for the petitioner

submitted that the issue raised in the present writ petition has already

been decided by this court and the present writ petition can be

disposed of in terms of the judgment and order dated 05-02-2024

passed by this Court in WP(C) No. 951 of 2022.

Mrs. L. Monomala, learned GA appearing for the respondents

seeks some time to go through the said judgment and order.

As prayed for by the learned GA, list this case again on 25-03-

2025.

JUDGE

Dhakeshori

Page 1

 
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