State Of Manipur vs Lalpu Singsit
2025 Latest Caselaw 775 Mani

Manipur High Court

State Of Manipur vs Lalpu Singsit on 15 December, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item No. 85

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               CRIL.PETN. No. 42 of 2024

           State of Manipur.
                                                              ...Petitioner
                                         - Versus -
           Lalpu Singsit.
                                                            ...Respondent

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

15-12-2025

Mr. Y. Ashang, learned PP for the State petitioner, submits that he

may be given some time to go through Supreme Court judgment and

undertakes to inform the learned counsel for the respondent.

List this case on 22-01-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2025.12.16 VICTORIA 10:40:29 +05'30'