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Narendra Singh vs Union Of India & 2 Ors
2025 Latest Caselaw 511 Mani

Citation : 2025 Latest Caselaw 511 Mani
Judgement Date : 28 August, 2025

Manipur High Court

Narendra Singh vs Union Of India & 2 Ors on 28 August, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                 1

                                                        Item No. 35
               IN THE HIGH COURT OF MANIPUR
                         AT IMPHAL

                      WP(C) No. 293 of 2020


        Narendra Singh                           Petitioner/s

                      Vs.

        Union of India & 2 Ors                   Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

28.08.2025

Heard Mr. Kh. Tarunkumar, learned Sr. counsel appearing

for the petitioner and Mr. Boboy P, learned CGSC appearing for the

respondents.

Hearing concluded.

Judgment reserved.

JUDGE Lucy

LUCY Digitally by LUCY signed

GURUM GURUMAYUM Date:

2025.08.28 AYUM 15:31:31 +05'30'

 
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