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Ph. Lakshmi Chanu And 4 Others vs Gunabati Kangabam And 6 Others
2025 Latest Caselaw 340 Mani

Citation : 2025 Latest Caselaw 340 Mani
Judgement Date : 21 August, 2025

Manipur High Court

Ph. Lakshmi Chanu And 4 Others vs Gunabati Kangabam And 6 Others on 21 August, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHAMURAILATPAM                   Digitally signed by
                                 SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA                    Date: 2025.08.21 17:32:06 +05'30'
                                                                        Sl. No. 29
                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                       MC(Review.Pet.) No. 25 of 2023

              Ph. Lakshmi Chanu and 4 others
                                                  Applicants
                                        Vs.
              Gunabati Kangabam and 6 others
                                         Respondents

                               BEFORE
       HON'BLE THE CHIEF JUSTICE MR. KEMPAIAH SOMASHEKAR
           HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                                      ORDER

(K. Somashekar, C.J.)

21.08.2025 Learned senior counsel Mr. HS Paonam for the applicant/petitioner in this matter is present before the court physically. However, the office notings reveals that the miscellaneous case proceeding is filed seeking some sort of permission to file the proceedings by a third party. Whereas the learned senior counsel in this matter is seeking some short accommodation to appraise the issue.

Whereas, the learned GA Mr. S. Niranjan is present before the Court on behalf of the respondent/State and similarly, the learned counsel Mr. K. Roshan for the private respondents is also present and wherein the learned GA is seeking some short accommodation despite of this review petition has been filed and also seeking permission by a third party and therefore, the learned GA be directed to clarify the position of the judgment rendered by the Hon'ble Supreme Court of India in the year 2023 i.e., on 31st October, 2023 in the case of Sanjay Kumar Agarwal and Ors. Vs. State Tax Officer (1) and Ors. reported in (2024)2 SCC 362.

List the matter on 10.09.2025.

                         JUDGE                                CHIEF JUSTICE
   Sushil
 

 
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