Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Oinam Deben Singh vs Principal Accountant General (A And E)
2025 Latest Caselaw 459 Mani

Citation : 2025 Latest Caselaw 459 Mani
Judgement Date : 3 April, 2025

Manipur High Court

Oinam Deben Singh vs Principal Accountant General (A And E) on 3 April, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
        Digitally signed
KABORA by
       KABORAMBAM
MBAM SAPANA
       CHANU                                                                            Item No. 55
SAPANA Date:
       2025.04.04
CHANU 10:56:25
        +05'30'
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                   WP (C) No. 16 of 2025

                                      Oinam Deben Singh
                                                                             Petitioner
                                                         Vs.
                                      Principal Accountant General (A and E), Manipur; & 4
                                      Ors.
                                                                              Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 03.04.2025

Mrs. L. Monomala, learned GA and Mr. S. Jasobanta, learned

counsel seek 3 weeks' time for filing counter affidavit.

Mr. Ch. Robinchandra, learned counsel appearing for the

petitioner submitted that the issue raised in the present writ

petition is squarely covered by judgment and order passed earlier

by this Court.

The submission made by the learned counsel appearing for

the petitioner will be considered on the next date.

As prayed for by the learned counsel appearing for the

respondents, list this case again on 08.05.2025.

JUDGE Sapana

Page 1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter