Havildar No. 5450027 Joydeep Das vs Union Of India & Anr
2025 Latest Caselaw 452 Mani

Manipur High Court

Havildar No. 5450027 Joydeep Das vs Union Of India & Anr on 2 April, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                            IN. 67
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2025.04.02 15:11:39
SINGH       +05'30'



                                IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
           WP(C) No. 119 of 2019
           Havildar No. 5450027 Joydeep Das                  ... Petitioner
                 Vs.
           Union of India & anr.                             ... Respondents

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

02-04-2025 Heard Mr. Kh. Lupenjit, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned senior panel counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda