Sanasam Shamungou Singh vs Deputy Commissioner/ Collector
2025 Latest Caselaw 450 Mani

Manipur High Court

Sanasam Shamungou Singh vs Deputy Commissioner/ Collector on 2 April, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

              Digitally signed by                                 IN. 68 to 71
SHOUGRAKPAM   SHOUGRAKPAM DEVANANDA
DEVANANDA     SINGH
              Date: 2025.04.02 15:11:56
SINGH         +05'30'




                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
       LA App. No. 1 of 2021
       Sanasam Shamungou Singh                           ... Appellant
             Vs.
       Deputy Commissioner/ Collector, Land
       Acquisition, Imphal East District & ors.          ... Respondents
             With
       LA App. No. 1 of 2023;
       LA App. No. 6 of 2023 &
       LA App. No. 7 of 2023

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

02-04-2025 Heard Mr. O. Chittaranjan, learned counsel appearing for the appellants in LA App. No. 1 of 2021 and LA App. No. 1 of 2022. Heard also, Mr. Niranjan Sanasam, learned GA appearing for the appellants in LA App. No. 6 of 2023 and LA App. No. 7 of 2023.

Hearing concluded.

Judgment reserved.

JUDGE Devananda