Waikhom Hemochandra Singh vs State Of Manipur & Anr
2024 Latest Caselaw 433 Mani

Manipur High Court

Waikhom Hemochandra Singh vs State Of Manipur & Anr on 24 September, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                            Item No. 15-16


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                      WP(C) No. 847 of 2021 with
                       WP(C) No. 516 of 2021

       Waikhom Hemochandra Singh
                                                      .....Petitioner/s

                                 - Versus -

       State of Manipur & Anr.
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

24.09.2024

[1] Present Mr. NG. Jotindra, learned counsel for the

petitioner in WP(C) No. 847 of 2021 and Mr. Th. Sukumar, learned

G.A. for the State respondent.

[2] Mr. Th. Sukumar, learned G.A. for the State respondent,

concludes his submissions.

[3] Mr. NG. Jotindra, learned counsel for the petitioner, prays

for some time to go through the judgment cited by the learned G.A.

[4] List this case on 22.10.2024.

JUDGE

Kh. Joshua Maring