Bhabeswar Tongbram vs Khaidem Joychandra Singh & 2 Ors
2024 Latest Caselaw 493 Mani

Manipur High Court

Bhabeswar Tongbram vs Khaidem Joychandra Singh & 2 Ors on 18 November, 2024

                                                                                   Item No. 55 - 62
KHOIROM        Digitally signed by
               KHOIROM
BIPINCHAND     BIPINCHANDRA SINGH    IN THE HIGH COURT OF MANIPUR
               Date: 2024.11.18
RA SINGH       14:08:09 +05'30'                AT IMPHAL

                        W.A. No. 14 of 2023 With MC(WA) No. 27 of 2023
                    With MC(WA) No. 28 of 2023 With MC(WA) No. 29 of 2023
                     With MC(WA) No. 36 of 2023 With W.A. No. 15 of 2023
                       With W.A. No. 16 of 2023 With W.A. No. 21 of 2023

       Bhabeswar Tongbram
                                                                                      ... Appellant
                                                     - Versus -
       Khaidem Joychandra Singh & 2 Ors.
                                                                                  ... Respondents

B E FO R E HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

18.11.2024 [Siddharth Mridul, CJ]

Mr. Kh. Tarunkumar, learned senior counsel assisted by Mr.

Jamon, learned counsel appearing on behalf of the appellants prays for 2 (two)

weeks' time for submission of synopsis along with copies of relevant judgments

he seeks to rely upon.

Mr. M. Devananda, learned Additional Advocate General assisted

by Ms. Jyotsana, learned counsel appears on behalf of the respondents.

List on 26.11.2024.

Earlier interim order to continue till the next date of hearing.

                                             JUDGE                      CHIEF JUSTICE

       bipin



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