Lalbiakhluna; & Anr vs State Of Manipur; & Ors
2024 Latest Caselaw 198 Mani

Manipur High Court

Lalbiakhluna; & Anr vs State Of Manipur; & Ors on 22 May, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABOR Digitally
      signed by
AMBAM KABORAMBA
      M SAPANA                                                                         Item No. 47
SAPAN CHANU
A
      Date:
      2024.05.22
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
      17:04:45
CHANU -07'00'


                                           W.P. (C) No. 390 of 2007

                        Lalbiakhluna; & Anr.
                                                                                    Petitioners
                                                  Vs.
                       State of Manipur; & Ors.
                                                                                  Respondents
                                              BEFORE
                           HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                                                   ORDER

22.05.2024

Heard Mr. D Julius Riamei, learned counsel appearing for the petitioners,

Mr. Shyam Sharma, learned GA appearing for the respondent No. 1, Mr. Kh.

Samarjit, learned DSGI appearing for the respondent No. 3 and Mr. Serto T Kom,

learned counsel appearing for the respondent No. 2.

Hearing concluded.

Judgment reserved.

JUDGE Sapana