Smt. Potsangbam Bhaigyabati Devi & Ors vs The State Of Manipur & 4 Ors
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Manipur High Court

Smt. Potsangbam Bhaigyabati Devi & Ors vs The State Of Manipur & 4 Ors on 7 May, 2024

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
                                                                                       Item No. 16
INDRAJE SINGH                         IN THE HIGH COURT OF MANIPUR
         Date: 2024.05.07
ET SINGH 17:39:33 +05'30'                       AT IMPHAL

                                              WA No. 49 of 2019

            Smt. Potsangbam Bhaigyabati Devi & ors.
                                                                                    Appellants
                                                Vs.
            The State of Manipur & 4 ors.
                                                                                  Respondents
                                              BEFORE
                        HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                        HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                    ORDER

07.05.2024.

Siddharth Mridul, C.J.:

Mr. L. Anand, learned counsel, appears on behalf of the appellants;

Mr. S. Nepolean, learned Government Advocate, appears on behalf of the State

respondent Nos. 1, 4 & 5; and Mr. S. Suresh, learned counsel, appears on behalf

of respondent Nos. 2 & 3.

Arguments have been heard.

Judgment is reserved.

                                   JUDGE                            CHIEF JUSTICE
            Indrajeet