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Naorem Amar Meitei vs State Of Manipur & Ors
2024 Latest Caselaw 97 Mani

Citation : 2024 Latest Caselaw 97 Mani
Judgement Date : 7 March, 2024

Manipur High Court

Naorem Amar Meitei vs State Of Manipur & Ors on 7 March, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAK Digitally signed by                                                 IN. 55
         SHOUGRAKPAM
PAM      DEVANANDA
DEVANAND SINGH
         Date: 2024.03.07      IN THE HIGH COURT OF MANIPUR
A SINGH  16:29:26 +05'30'
                                            AT IMPHAL
           WP(C) No. 564 of 2017
           Naorem Amar Meitei                           ... Petitioner
                 Vs.
           State of Manipur & ors.                      ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07-03-2024 Heard Mr. Th. Babloo, learned counsel appearing for the petitioner; Mr. Th. Vashum, learned GA appearing for the State respondents, Mr. L. Anand, learned counsel appearing for the respondents No. 6 and 7 and Mr. Kh. Santa, learned counsel appearing for the respondent No. 8.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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