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State Of Manipur And 2 Ors vs M/S Sri Avantika Contractors (I) Ltd
2024 Latest Caselaw 227 Mani

Citation : 2024 Latest Caselaw 227 Mani
Judgement Date : 14 June, 2024

Manipur High Court

State Of Manipur And 2 Ors vs M/S Sri Avantika Contractors (I) Ltd on 14 June, 2024

                                                                           Item no. 2 - 5

OINAM                  IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL
THOIBA MEITEI
Digitally signed by
                      MC(WP(C)) No. 357 of 2023 with
OINAM THOIBA MEITEI   MC(WP(C)) No. 140 of 2023 with
Date: 2024.06.18      MC(WP(C)) No. 320 of 2023 with
12:29:14 +05'30'         WP(C) No. 358 of 2023

  State of Manipur and 2 Ors.
                                                                         .... Applicants
                                       - Versus -

  M/s Sri Avantika Contractors (I) Ltd.
                                                                       .... Respondent

BEFORE HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

14.06.2024

Heard Mr. Lenin Hijam, learned Advocate General, Manipur appearing for the applicants and Mr. T. Momo, learned counsel appearing for the respondent, both the learned counsels clarified about their cited judgments.

Order is reserved.

Earlier interim order is extended till the delivery of the order.

JUDGE

Thoiba

 
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