Smt. Puyam Ibemhal Devi vs State Of Manipur & Ors
2024 Latest Caselaw 72 Mani

Manipur High Court

Smt. Puyam Ibemhal Devi vs State Of Manipur & Ors on 26 February, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAK Digitally signed by
         SHOUGRAKPAM                                                           IN. 21
PAM      DEVANANDA
DEVANAND SINGH
         Date: 2024.02.26      IN THE HIGH COURT OF MANIPUR
A SINGH  14:15:53 +05'30'
                                             AT IMPHAL
            WP(C) No. 467 of 2019
            Smt. Puyam Ibemhal Devi                             ... Petitioner
                  Vs.
            State of Manipur & ors.                             ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26-02-2024 Heard Mr. Ch. Robinchandra, learned counsel appearing for the petitioner and Mr. Th. Vashum, learned GA appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda