M/5017587P Wo/Ph S. Rannbirjit Singh & ... vs Ajay Kumar Bhalla & Anr
2024 Latest Caselaw 61 Mani

Manipur High Court

M/5017587P Wo/Ph S. Rannbirjit Singh & ... vs Ajay Kumar Bhalla & Anr on 16 February, 2024

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
                                                                                       Item Nos. 6-10
INDRAJ SINGH                         IN THE HIGH COURT OF MANIPUR
       Date:
EET    2024.02.21                              AT IMPHAL
       13:00:46
SINGH +05'30'                          CONT.CAS(C) No. 108 of 2020
                                                   With
                                         CONT.CAS(C) No. 45 of 2021
                                                   With
                                         CONT.CAS(C) No. 55 of 2020
                                                   With
                                         CONT.CAS(C) No. 56 of 2020
                                                   With
                                       MC(CONT.CAS(C)) No. 141 of 2022


                        M/5017587P WO/PH S. Rannbirjit Singh & anr.
                                                                                    Petitioners
                                              Vs.
                        Ajay Kumar Bhalla & anr.
                                                                                  Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL

16.02.2024

Mr. Kh. Lupenjit, learned counsel, appears on behalf of the petitioners.

Mr. Kh. Samarjit, learned DSGI, has handed up in Court today a

communication dated 15.02.2024 qua the implementation of the common

Judgment & Order dated 23.01.2020 passed in W.P. (C) No. 149 of 2017, W.P. (C)

No. 597 of 2018, W.P. (C) No. 598 of 2018 & ors.

The same is taken on record.

Re-notify for further compliance report on 05.04.2024.

CHIEF JUSTICE Indrajeet