Athokpam Mangi Singh vs Smt. Athokpam Ningol Mayanglambam (O)
2024 Latest Caselaw 27 Mani

Manipur High Court

Athokpam Mangi Singh vs Smt. Athokpam Ningol Mayanglambam (O) on 1 February, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                          IN. 85
SHOUGRA Digitally signed by
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2024.02.01
DA SINGH 13:59:32 +05'30'      IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
          CRP(CRP Art. 227) No. 33 of 2023
          Athokpam Mangi Singh                             ... Petitioner
                Vs.
          Smt. Athokpam Ningol Mayanglambam (O)
          Mangol Devi & anr.                               ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01-02-2024 Heard Mr. R.K. Toma, learned counsel appearing for the petitioner and Mr. H. Pari Singh, learned counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda