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Heigrujam Pinky vs State Of Manipur & 2 Ors
2024 Latest Caselaw 145 Mani

Citation : 2024 Latest Caselaw 145 Mani
Judgement Date : 17 April, 2024

Manipur High Court

Heigrujam Pinky vs State Of Manipur & 2 Ors on 17 April, 2024

                                                                Suppl. DB Item No. 2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                MC(WA) No. 34 of 2024
                               (Ref.: WA No. 15 of 2024)

           Heigrujam Pinky.
                                                              ...Applicant
                                        - Versus -
           State of Manipur & 2 Ors.
                                                           ...Respondents

                              B EF O R E
            HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
           HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                       ORDER

17-04-2024 Siddharth Mridul (C.J.),

In view of the judgment passed by this Court in WA No. 15 of 2024,

this miscellaneous application stands disposed of.

                                  JUDGE                    CHIEF JUSTICE

Victoria



NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2024.04.22 VICTORIA 14:39:37 +05'30'

 
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