Shri. Thokchom Gopimohon Singh vs All Manipur Tribal Union ...
2023 Latest Caselaw 283 Mani

        Digitally
KABOR signed by
AMBAM KABORAMBA
      M SAPANA
SAPAN CHANU
      Date:
A     2023.10.20
CHANU 13:45:41
      -07'00'
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                                                M.C. (WA) No. 95 of 2023
                                              [Ref: M.C. (WA) No. 88 of 2023]

                                 Shri. Thokchom Gopimohon Singh, aged about 73 years S/O Late
                                 Thokchom Somokanta Singh of Keishamthong Laisom Leirak, P.O. &
                                 P.S.-Imphal, District-Imphal West, Manipur-795001 who is the
                                 Member of the Meetei (Meitei) Tribe Union being Regd. No. 15 of
                                 2022.
                                                                                       Applicant
                                                        Vs.
                                 All Manipur Tribal Union represented by its President Mr. R.K Ajin,
                                 aged about 64 years, S/o Late RK Lungtung, having its office at
                                 Langol Tarung Village, PO & PS Lamphelpat, Imphal West District,
                                 Manipur- 795004; & 8 Others.
                                                                                    Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

19.10.2023 (A.Bimol Singh.,J)

In view of the judgment and order dated 19.10.2023 passed in M.C. (W.A.) No. 88 of 2023, the present application is hereby closed.

                                    JUDGE                                              JUDGE
                        Sapana




                                                                                                   Page 1